Section 47(2)(iii) in The Darbhanga Improvement Act, 1934

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State of Bihar - Subsection

Section 47(2)(iii) in The Darbhanga Improvement Act, 1934

(iii)as to the meetings, the procedure to be followed in summoning, adjourning and conducting the proceedings of such meetings and as to the rules of business of the Trust or of any Committee appointed by the Trust;

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State of Bihar - Subsection

Section 47(2)(iii) in The Darbhanga Improvement Act, 1934