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[Cites 0, Cited by 0] [Section 25A(2)] [Section 25A] [Entire Act]

State of Odisha - Subsection

Section 25A(2)(xiii) in The Orissa Agricultural Produce Markets Rules, 1958

(xiii)report to the Chairman/Director/Board as soon as possible in respect of fraud, embezzlement, theft or loss of Market,Committee funds or property;