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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(4) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011

(4)The Local Authority shall ensure that the names of all children enrolled in the schools are transparently maintained in each school.Part-5 Responsibilities of Schools and Teachers