Calcutta High Court
Silverline Investment Co. Pvt. Ltd.& ... vs Kolkata Municipal Corporation & Ors on 20 February, 2020
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OD-62
WP 347 of 2016
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
SILVERLINE INVESTMENT CO. PVT. LTD.& ANR.
Versus
KOLKATA MUNICIPAL CORPORATION & ORS.
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 20th February, 2020.
Appearance:
Mr. Sandip De, Adv.
Ms. N. Auddy, Adv.
Mr. Abhijit Sarkar, Adv.
...for the petitioner.
Mr. Alak Kr. Ghosh, Adv.
...for the K.M.C. The Court : Mr. Ghosh appears on behalf of the Corporation and submits that Mr. Achinta Kumar Banerjee was representing the Corporation. Let this matter appear as 'For Hearing' on 11th March, 2020.
It is made clear that the Corporation should be represented on the adjourned date of hearing.
(RAVI KRISHAN KAPUR, J.) SK.