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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(k) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(k)"Teacher of the University" means a person appointed or recognized by the University for the purpose of imparting instructions and / or conducting and guiding research- and / or extension programmed and includes a person who, may be declared by the Statutes to be a Teacher;