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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(1) in The Orissa Sports Authorities Act, 1994

(1)The Government shall have the right to cause an inspection to be made by such persons as they may direct to the affairs and proportion of the Sports Authority or any District Authority, its building, stadia, Indoor stadium swimming pools, play fields and the site and also to cause on enquiry to be made into the matters connected with the said Authorities.