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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Haryana - Subsection

Section 12(vi) in Haryana Panchayati Raj Act, 1994

(vi)it can ask questions to the Sarpanch and Panches of the Gram Panchayat to clarify the particular activity, income, expenditure, scheme and other matters and Sarpanch and Panch of the Gram Panchayat shall be responsible to it;