Section 4(14) in The Rules for Payment of Grant-in-Aid to Non-Government Allopathic Institutions & Red Cross Societies, 1970
(14)A notice board shall be fixed at a conspicuous place outside the institution containing the following information in bold letters:-(i)Name of the Institution.(ii)Name of Director Incharge of the Institution.(iii)Time of opening and closing of the Institution during each season.(iv)General public is given treatment.
