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State of Assam - Section

Section 34 in The Assam Fire Service Act, 1985

34. Employment on other duties.

- It shall be lawful for the State Government or any officer authorised by it in this behalf to employ the Force in any rescue, salvage or other work for which it is suitable by reason of its training, appliances and equipment. It shall also be the duty of the Fire Service Force to provide appropriate services and relief to the people in distress situation.