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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(iii) in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

(iii)The Original Certificates submitted shall not be returned to the candidates till they complete their course and appear for the Final University Examination. However, the candidates may withdraw from the course before the second/final selections and the bonds executed by them shall be returned to them.