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[Cites 0, Cited by 0] [Section 106] [Entire Act]

Union of India - Subsection

Section 106(4) in The National Security Guard Rules, 1987

(4)Except as mentioned in sub-rules (1), (2) and (3) of this rule all proceedings, including the view of any place, shall be in open Court and in the presence of the accused subject to sub-rule (5).