Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1059] [Entire Act] Bengal Presidency - Subsection Section 1059(iv) in Police Regulations, Bengal , 1943 (iv)The Bengal Public Gambling Act, 1867 (Bengal Act II of 1867) - Debitable to Police budget.
