Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 4 in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Teacher Service Conditions Rules, 2015 4. Hierachy and authorised Strength of Teachers of Recognised Non- Government Sanskrit School. - (i) Recognised Non-Government Primary Sanskrit School :- 02 Teacher (including Headmaster)(ii)Recognised Non-Government Middle Sanskrit School :- 04 Teacher (including Headmaster)(iii)Recognised Non-Government Primary cum Middle School: - 06 Teacher (including Headmaster)(iv)Recognised Non-Government Madhyamik Sanskrit School :- 07 Teacher (including Headmaster)(v)Recognised Non-Government Primary Cum High Sanskrit School :- 07 Teacher (including Headmaster)
