Supreme Court - Daily Orders
Kiran Arora vs Rajan Arora on 5 October, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.2 COURT NO.5 SECTION XVI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 1698/2017
KIRAN ARORA Petitioner(s)
VERSUS
RAJAN ARORA Respondent(s)
(FOR ADMISSION and I.R. and IA No.92138/2017-STAY APPLICATION)
Date : 05-10-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Col. Pahlad Singh Sharma, AOR
Ms/Mr. Kisalaya Shukla, Adv.
Mr. Krishna Kant Shukla, Adv.
Mr. Vikas Kakkar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, there shall be stay of further proceedings in HMA. No. 1307/2016 titled as “Rajan Arora Vs. Kiran Arora”, pending before the Court of Additional District and Sessions Judge, XI, Amritsar, Punjab.
(ASHWANI KUMAR) (MADHU NARULA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
ASHWANI KUMAR
Date: 2017.10.05
17:15:24 IST
Reason: