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State of Jharkhand - Section

Section 6 in The Chota Nagpur Encumbered Estates Act, 1876

6. Claim to contain full particulars.

- Documents to be given up. - Every such claimant shall, alongwith his claim present full particulars thereof.Every document on which the claimant finds his claim, or on which he relies in support thereof, shall be delivered to the Manager alongwith the claim.Entries in Books - If the document be an entry in any book, the claimant shall produce the book to the Manager, together with a copy of the entry on which he relies. The Manager shall mark the book for the purpose of identification, and, after examining and comparing, the copy with the original shall return the book to the claimant.Exclusion of documents not produced. - If any document in the possession or under the control of the claimant is not delivered or produced by him to the Manager along with claim, the Manager may refuse to receive such document in evidence on the claimant's behalf at the investigation of the case.