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State of Madhya Pradesh - Section

Section 25 in The M.P. Bhiksha Vritti Nivaran Niyam, 1977

25. Date before which local authority to pay contribution.

- A local authority which has been directed to pay any sum of money under sub-section (1) of Section 16, shall make payment of that sum to the State Government not later than the last day of February of the financial year to which the payment pertains.