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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(2)(xii) in Insurance Regulatory and Development Authority of India (Registration of Corporate Agents) Regulations, 2015

(xii)The telemarketer shall have to comply with any other terms and conditions as may be prescribed by the Authority from time to time in the matter.