Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Manipur - Section Section 6 in Manipur (Village Authorities in Hill Areas) Act, 1956 6. Term of office of members of Village Authorities. - The term of office of members of a Village Authority shall be three years from the date appointed for its first meeting.
