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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Bihar - Subsection

Section 45(b) in The Bihar Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 1976

(b)to antiquities to which the provisions of the Ancient Monuments and Archaeological Sites and Remains Act, 1958 (XXIV of 1958), apply for the time being; or