Bombay High Court
All India Central Bank Officers ... vs Union Of India And 3 Ors on 13 June, 2022
Bench: Nitin Jamdar, N. R. Borkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 825 OF 2006
All India Central Bank Officers Federation And....PETITIONER
Anr.
V/S
Union Of India And 3 Ors. ....RESPONDENT
WITH WRIT PETITION NO. 1347 OF 2008 The State Bank Of India Officers Federation And....PETITIONER 1 Ors V/S Union Of India And 2 Ors ....RESPONDENT WITH WRIT PETITION NO. 1350 OF 2008 Syndicate Bank Officers Association ....PETITIONER V/S Union Of India And Ors. ....RESPONDENT WITH WRIT PETITION NO. 438 OF 2008 The Canara Bank Officers Association And 2 ....PETITIONER Ors.
V/S Union Of India And 4 Ors. ....RESPONDENT WITH WRIT PETITION NO. 928 OF 1994 Page 1/3 ::: Uploaded on - 14/06/2022 ::: Downloaded on - 15/06/2022 01:46:09 ::: All India Central Bank Officers' Federation ....PETITIONER And Anr.
V/S Union Of India And Ors. ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 476 OF 2010 In WRIT PETITION 825 OF 2006 All India Central Bank Officers Federation And....PETITIONER Anr.
V/S Union Of India And 3 Ors. ....RESPONDENT WITH NOTICE OF MOTION (WRIT PETITION) NO. 55 OF 2010 In WRIT PETITION 825 OF 2006 All India Central Bank Officers Federation And....PETITIONER Anr.
V/S Union Of India And 3 Ors. ....RESPONDENT Mr. Chinmay Apte i/b Mr. K. P. Anilkumar for Petitioner in WP 1347/2008 and WP 1350/2008 Mr. N. N. Gawade a/w Mr. Ajinkya Kadam i/b Mr. Sanjay Udeshi and Co for Res No. 4 in WP 928/1994 and WP 825/2006. Ms. Mohinee Chougule i/b Mr. Suresh Kumar for Respondent Revenue CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ Page 2/3 ::: Uploaded on - 14/06/2022 ::: Downloaded on - 15/06/2022 01:46:09 ::: DATE : 13th June, 2022 P.C. :
By consent S. O. to 20/06/2022 ( ASSOCIATE ) Page 3/3 ::: Uploaded on - 14/06/2022 ::: Downloaded on - 15/06/2022 01:46:09 :::