Section 17(4) in The Protection Of Women From Domestic Violence Rules, 2006
(4)The medical facility shall supply a copy of the medical examination report to the aggrieved person free of cost.FORM I[See rules 5(1) and (2) and 17(3)]Domestic Incident Report Under Sections 9(B) And 37(2)(C) Of The Protection Of Women From Domestic Violence Act, 2005 (43 Of 2005)
