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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2) in The Rajasthan Maternity Benefit Act, 1953

(2)The employer shall thereupon permit such woman to absent herself from the following day until [six weeks] [Substituted by Act No. 32 of 1959.] after the day of her delivery.