Section 16(1)(vii) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

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State of Gujarat - Subsection

Section 16(1)(vii) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013

(vii)Certificate of Physical Disability, issued and duly signed by the Civil Surgeon/ competent Medical Authority, in case the candidate is a Physically Handicapped,

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State of Gujarat - Subsection

Section 16(1)(vii) in Bachelor of Engineering and Technology (Regulation of Admission and Payment of Fees) Rules, 2013