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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(f) in THE UTTAR PRADESH VINDHYA DHAM TEERTH VIKAS PARISHAD ACT, 2021

(f)“Local body” means a Development Authority, Municipal Body or any other local authority concerned with the urban development of the Vindhyachal region or any Gram Panchayat;