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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 53(2)(d) in Jammu and Kashmir Shops and Establishments Act, 1966

(d)fixing times and methods for cleaning the establishments under section 31; fixing standards and methods for ventilation under section 32; and prescribing such establishments as are to be exempted from the provisions of, and precautions against-fire to be taken under section 33;