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Punjab-Haryana High Court

Lac vs Satish Kumar And Ors on 17 February, 2025

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

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IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH

RFA-3982-2010 (O&M)
Date of Decision: 17.02.2025

LAND ACQUISITION COLLECTOR AND ORS.

..Appellant(s)
Versus

SATISH KUMAR AND ORS.
..Respondent(s)
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL

Present: Mr. Pardeep Singh Poonia, Advocate,
Mr. Dharampal Saini, Advocate,
Mr. Mukul Malik, Advocate,
Mr. Pulkit Dhanda, Advocate for HPGCL.

Mr. Abhinash Jain, DAG, Haryana.

Mr. Ashwani Talwar, Advocate,
Mr. Deepak Goyat, Advocate for the respondent(s).

Mr. Yashveer Kharb, Advocate for
Mr. S.S. Kharb, Advocate for the respondent (s).

ANIL KSHETARPAL, J.

1. For orders, see detailed order of the even date passed in RFA-1525-2012, titled as "Ravi Dutt and Ors Vs. State of Haryana and Ors"'.

2. All the pending miscellaneous applications, if any, are also disposed of.

17.02.2025 (ANIL KSHETARPAL) Mohit Bishnoi JUDGE Whether speaking/reasoned : Yes Whether reportable : No MOHIT 2025.02.21 10:58 I attest to the accuracy and integrity of this document