Section 6(7)(b) in The M.P. Panchayat Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005

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State of Madhya Pradesh - Subsection

Section 6(7)(b) in The M.P. Panchayat Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005

(b)For each category of vacant posts, the reservations shall be :-

(i)50% for women;

(ii)Subject to the proviso of Section 33 of Persons with Disabilities (Equal Opportunities, Proection of Rights and hull Participation) Act, 1985 (1 of 1986) 6% for disabled persons (2% for visually impaired, 2% for hearing impaired, 2% for orthopaedically disabled);

(iii)10% for ex-army personnel;

(iv)To any other category' which may be notified by the Government from time to time.

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State of Madhya Pradesh - Subsection

Section 6(7)(b) in The M.P. Panchayat Samvida Shala Shikshak (Employment and Conditions of Contract) Rules, 2005