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[Cites 0, Cited by 0] [Section 6B] [Entire Act]

State of Maharashtra - Subsection

Section 6B(6) in Maharashtra Legislature Members' Salaries and Allowances Act, 1956

(6)The Executive secretary of the Managing Committee shall be responsible for convening the meetings of the Committee as per the directions of the Chairperson and for recording the minutes of the meetings and Shall perform such other duties and functions as may be directed by the Committee.