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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Tamilnadu - Subsection

Section 55(1)(a) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

(a)the Collector of the district may, at any stage after giving the parties a reasonable opportunity of being heard, transfer any application or other proceeding under this Act pending before any authorized officer in the district for disposal to any other authorized officer in the same district;