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[Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 67(1)(iii) in Jammu and Kashmir Panchayati Raj Act, 1989

(iii)suits for compensation for wrongly taking or injuring movable property not exceeding three thousand rupees in value ;