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Delhi High Court - Orders

Bla - S&P (Jv) vs Executive Engineer, National Highway ... on 16 February, 2023

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~10
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +     O.M.P. (COMM) 396/2020 & I.As. 2888-2889/2020

                                BLA - S&P (JV)                                     ..... Petitioner
                                                   Through:     Mr. M. Dutta, Mr. P.K.
                                                                Chaturvedi, Mr. Aditya Guha &
                                                                Mr. Varun Gupta, Advocates.

                                                           versus

                                EXECUTIVE ENGINEER, NATIONAL HIGHWAY
                                DIVISION, ROAD CONSTRUCTION
                                DEPARTMENT, PURNIA                     ..... Respondent
                                              Through: Mr. Azmat H. Amanullah & Mr.
                                                       Nishant Awana, Advocates. [M:-
                                                       7838760760]

                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN

                                                   ORDER

% 16.02.2023 A written request of adjournment has been circulated on behalf of learned counsel for the respondent to which there is no objection. List on 17.08.2023.

PRATEEK JALAN, J FEBRUARY 16, 2023 'pv'/ Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:16.02.2023 15:01:52