Delhi High Court - Orders
Bla - S&P (Jv) vs Executive Engineer, National Highway ... on 16 February, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 396/2020 & I.As. 2888-2889/2020
BLA - S&P (JV) ..... Petitioner
Through: Mr. M. Dutta, Mr. P.K.
Chaturvedi, Mr. Aditya Guha &
Mr. Varun Gupta, Advocates.
versus
EXECUTIVE ENGINEER, NATIONAL HIGHWAY
DIVISION, ROAD CONSTRUCTION
DEPARTMENT, PURNIA ..... Respondent
Through: Mr. Azmat H. Amanullah & Mr.
Nishant Awana, Advocates. [M:-
7838760760]
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 16.02.2023 A written request of adjournment has been circulated on behalf of learned counsel for the respondent to which there is no objection. List on 17.08.2023.
PRATEEK JALAN, J FEBRUARY 16, 2023 'pv'/ Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:16.02.2023 15:01:52