Madhya Pradesh High Court
M/S Gujarat Reclaim And Rubber Products ... vs M/S Michigan Rubber (I) Ltd. on 18 October, 2016
COMP-5-201 1 ( M/S GUJARA T RE CLAIM AND RUBBER PROD UCT S LTD. Vs M/S MICHIGAN RUBBER (I) LTD.) 18-10-2016
Shri Rounak Chouksey, learned counsel appearing for the petitioner prays for and is granted further 2 weeks time to produce the copy of the order passed by the AAIFR.
List on 21.11.2016.
(PRAKASH SHRIVASTAVA) JUDGE