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Madhya Pradesh High Court

M/S Gujarat Reclaim And Rubber Products ... vs M/S Michigan Rubber (I) Ltd. on 18 October, 2016

COMP-5-201 1

( M/S GUJARA T RE CLAIM AND RUBBER PROD UCT S LTD. Vs M/S MICHIGAN RUBBER (I) LTD.)

18-10-2016

Shri Rounak Chouksey, learned counsel appearing for the petitioner prays for and is granted further 2 weeks time to produce the copy of the order passed by the AAIFR.

List on 21.11.2016.

(PRAKASH SHRIVASTAVA) JUDGE