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State of Rajasthan - Section

Section 115 in Rajasthan District Board Account Rules

115.

The estimate shall provide for the complete work and not piece meal work. The cost of the work shall generally be calculated at the rates given in the Schedule of rates and if for any reason those rates are not considered adequate and high rates are necessary, a detailed statement showing the manner in which the rates entered in the estimates are arrived at shall be appended to the estimate.