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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Tamilnadu - Subsection

Section 7A(2) in The Tamil Nadu Canals and Public Ferries Act, 1890

(2)In particular and without prejudice, to the generality of the foregoing power, such rules may provide for-
(i)the types of vessels that may be used for conveying passengers across the ferry; and
(ii)the number of passengers that may be so conveyed on vessels of each such type.]