Chattisgarh High Court
Raja @ Deepak Rathor vs State Of Chhattisgarh 7 Mcrc/9739/2018 ... on 12 December, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
MCRC No. 9737 of 2018
Raja @ Deepak Rathor Versus State Of Chhattisgarh
1
12-12-2018Heard.
Admit.
Call for the case diary and list the matter for final hearing in due course.
sd/-
(Sharad Kumar Gupta) Judge Khushi