Supreme Court - Daily Orders
Dav College Trust And Management ... vs The State Of Himachal Pradesh on 7 January, 2025
Bench: J.K. Maheshwari, Aravind Kumar
ITEM NO.26 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14102/2020
[Arising out of impugned final judgment and order dated 07-01-2020
in LPA No. 23/2009 passed by the High Court of Himachal Pradesh at
Shimla]
DAV COLLEGE TRUST AND MANAGEMENT SOCIETY & ANR. Petitioner(s)
VERSUS
THE STATE OF HIMACHAL PRADESH & ORS. Respondent(s)
(IA No. 91703/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT IA No. 95199/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
WITH
SLP(C) No. 15163/2020 (XIV)
SLP(C) No. 966-967/2021 (XIV)
SLP(C) No. 11996-12000/2021 (XIV)
(IA No. 93038/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
Diary No(s). 14958/2022 (XIV)
(IA No. 74604/2022 - CONDONATION OF DELAY IN FILING IA
No.74606/2022 - EXEMPTION FROM FILING O.T. IA No. 217797/2023 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA
No.191248/2023 - STAY APPLICATION)
Diary No(s). 39806/2023 (XIV)
(IA No. 226881/2023 - CONDONATION OF DELAY IN FILING IA
No.226886/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 12245/2024 (XIV)
Date : 07-01-2025 These matters were called on for hearing today.
CORAM :
Signature Not Verified
HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE ARAVIND KUMAR
Digitally signed by
Gulshan Kumar Arora
Date: 2025.01.07
17:38:30 IST
Reason:
2
For Petitioner(s) Ms. Vandana Sehgal, AOR
Mr. Mohit Yadav, Adv.
Mr. A.P.S. Rajawat, Adv.
Mr. Karan Sharma, Adv.
Mr. E.C. Agrawala, AOR
Mr. Rajiv Kataria, Adv.
Ms. Debjani Das Purkayastha, Adv.
Mrs. Sunita Punia, Adv.
M/S. Delhi Law Chambers, AOR
Mr. Romy Chacko, Sr. Adv.
Mr. Anup Kumar, AOR
Mr. Ashwin Romy, Adv.
Ms. Shruti Singh, Adv.
Ms. Paragya Choudhary, Adv.
Mr. Awanish Gupta, Adv.
Mr. Sachin Singh Dalal, Adv.
Mr. Ketan Paul, AOR
Ms. Ujala Singh, Adv.
For Respondent(s) Mr. Samir Ali Khan, AOR
Mr. Baldev Singh, Adv.
Mr. Divyansh Thakur, Adv.
Mr. Rajeev Kumar Gupta, Adv.
Mr. Rishabh Kumar Singh, Adv.
Mr. Rohit Kumar, Adv.
Mr. Bimlesh Kumar Singh, AOR
Mr. Ashwani Kumar Dubey, AOR
Ms. Radhika Gautam, AOR
Ms. Anjali Dubey, Adv.
Mr. Abhishek Singh Chauhan, Adv.
Mr. Neeraj Sharma, Adv.
Mr. Jugul Kishor Gupta, AOR
Mr. Raj Narayan Singh, Adv.
Mr. Aditya Dhawan, Adv.
Mrs. Kiran Dhawan, Adv.
Mr. Chander Shekhar Ashri, AOR
3
Mr. Bhargava Ravikumar, Adv.
Ms. Sugandha Sood, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. On account of bereavement in the family of the instructing counsel, the hearing is postponed.
2. List in the first week of February, 2025.
(GULSHAN KUMAR ARORA) (NAND KISHOR)
AR-CUM-PS COURT MASTER