Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 160] [Entire Act]

State of West Bengal - Subsection

Section 160(1) in The West Bengal Panchayat Act, 1973

(1)A Zilla Parishad may be vested by the State Government with such powers under any local or special Act as the State Government may think fit.