Supreme Court - Daily Orders
C.I.T vs M/S Birlasoft Ltd. on 3 February, 2014
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ITEM NO.52 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).20645/2012
(From the judgement and order dated 15/12/2011 in ITA No.1284/2011 of
The HIGH COURT OF DELHI AT N. DELHI)
C.I.T Petitioner(s)
VERSUS
M/S BIRLASOFT LTD. Respondent(s)
(With office report)
Date: 03/02/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Mr. R.P. Bhatt, Sr. Adv.
Ms. Shipra Ghose, Adv.
Mr. Wasim A Qadri, Adv.
Mrs Anil Katiyar,Adv.
For Respondent(s) Mr. Ajay Vohra, Adv.
Ms. Kavita Jha,Adv.
UPON hearing counsel the Court made the following
O R D E R
List the matter on 07.02.2014.
| [ Charanjeet Kaur ] | | [ Vinod Kulvi ] | |Court Master | |Asstt. Registrar |