Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 20 in The Jammu and Kashmir State Town Planning Act, 1963

20. Service of notices, etc.

- All notices, orders and other documents required by this Act or any rule made thereunder to be served upon any person shall be served in the prescribed manner.