Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(7)] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(7)(b) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(b)all medication administered to the patient shall be recorded with date and time and signed by the concerned nursing staff; and