Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 12 in Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019 (12)Such resignation shall take effect from the date determined by the Chancellor and conveyed to the Vice-Chancellor.
