Section 19(b) in Andhra Pradesh Panchayat Raj (Auction of sand in the water courses vesting in Gram Panchayat) Rules, 2000
(b)The lessee shall pay the balance amount of 75% to Zilla Parishad General funds within one week from the date of entering into an agreement which shall be before entering into the property and before commencement of the mining operations.
