Supreme Court - Daily Orders
Aleksander Kurganov vs The State Of Goa on 17 September, 2021
Bench: Vineet Saran, Aniruddha Bose
ITEM NO.14 Court 9 (Video Conferencing) SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).4775/2021
(Arising out of impugned final judgment and order dated 05-02-2021
in CRLMABF No.37/2021 passed by the High Court Of Judicature At
Bombay At Goa)
ALEKSANDER KURGANOV Petitioner(s)
VERSUS
STATE OF GOA Respondent(s)
(IA No.76543/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No.77929/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 17-09-2021 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
For Petitioner(s) Mr. Sandeep Limbani, Adv.
Mr. Nachiketa Joshi, AOR
Ms. Sucheta Joshi, Adv.
Ms. Himadri Haksar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(ARJUN BISHT) (PRADEEP KUMAR) (ASHWANI THAKUR) (COURT MASTER (SH) (BRANCH OFFICER) AR-CUM-PS Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2021.09.17 16:28:26 IST Reason: