Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98] [Entire Act] State of Uttar Pradesh - Subsection Section 98(5) in The U.P. Minor Minerals (Concession) Rules, 1963 (5)The licensee shall report to the State Government the discovery of any mineral not specified in the licence within sixty days from the date of such discovery.
