Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(d) in The Gujarat Ownership Flats Act, 1973 (d)"Registrar" mans the Registrar as defined in the Gujarat Co-operative Societies Act, 1961 (Gujarat X of 1962), or, as the case may be, in the Companies Act, 1956 (I of 1956);
