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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Tamilnadu - Subsection

Section 19(1)(D) in The Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(D)the home shall provide separate lodging for men and women inmates, unless a male and a female inmates are either blood relations or a married couple;