Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 47(1)(a) in The Jammu and Kashmir Sale of Goods Act, 1996 (1939 A.D.)

(a)where the goods have been sold without any stipulation as to credit;