Madhya Pradesh High Court
Nageshwar vs Jivan Rai Mathur on 20 October, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 CONC-595-2021 The High Court Of Madhya Pradesh CONC-595-2021 (NAGESHWAR Vs JIVAN RAI MATHUR) 5 Indore, Dated : 20-10-2021 None for the petitioner. Adjourned.
(ROHIT ARYA) JUDGE Vibha Signature Not Verified SAN Digitally signed by VIBHA PACHORI Date: 2021.10.21 16:19:20 IST