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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(1) in The Rajasthan Housing Board Act, 1970

(1)The Board may associate with itself, any person whose assistance or advice it may desire for carrying into effect any of the provisions of this Act:Provided that the number of persons so associated not be more than three.