Supreme Court - Daily Orders
Indrakashi Devi vs The State Of Karnataka on 13 November, 2019
Bench: Arun Mishra, S. Ravindra Bhat
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ITEM NO.62 COURT NO.4 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3309-3310/1997
INDRAKASHI DEVI & ORS. Appellant(s)
VERSUS
THE STATE OF KARNATAKA & ANR. Respondent(s)
(IA No. 19/2013 - APPLICATION FOR DIRECTION
IA No. 15/2012 - APPLICATION FOR DIRECTION
IA No. 6/2007 - APPLICATION FOR DIRECTIONS
IA No. 7/2006 - APPLICATION FOR IMPLEADMENT
IA No. 8/2006 - APPLICATION FOR IMPLEADMENT
IA No. 1/1997 - APPLICATION FOR STAY
IA No. 17/2012 - EXEMPTION FROM FILING O.T.
IA No. 21/2013 - STAY APPLICATION)
WITH
C.A. No. 3305/1997 (IV-A)
(FOR [APPLICATION FOR STAY] ON IA 1/1997
FOR [APPLICATION FOR IMPLEADMENT AS PARTY RESPONDENT] ON IA 2/2014
FOR CLARIFICATION/DIRECTION [AN APPLICATION FOR DIRECTION] ON IA
36967/2019
IA No. 2/2014 - APPLICATION FOR IMPLEADMENT AS PARTY RESPONDENT
IA No. 1/1997 - APPLICATION FOR STAY
IA No. 36967/2019 - CLARIFICATION/DIRECTION)
C.A. No. 3303/1997 (IV-A)
(I.A. FOR [APPLICATION FOR STAY] ON IA 1/1997
FOR impleading party ON IA 56491/2018
FOR INTERVENTION/IMPLEADMENT ON IA 56491/2018
FOR EXEMPTION FROM FILING O.T. ON IA 56493/2018
FOR MODIFICATION OF COURT ORDER ON IA 56500/2018
FOR EXEMPTION FROM FILING O.T. ON IA 56501/2018
IA No. 1/1997 - APPLICATION FOR STAY
IA No. 56501/2018 - EXEMPTION FROM FILING O.T.
IA No. 56493/2018 - EXEMPTION FROM FILING O.T.
IA No. 56491/2018 - INTERVENTION/IMPLEADMENT
IA No. 56500/2018 - MODIFICATION OF COURT ORDER)
Signature Not Verified
C.A. No. 3306/1997 (IV-A)
Digitally signed by
JAYANT KUMAR ARORA
Date: 2019.11.14
16:40:01 IST
(FOR
Reason:
FOR [APPLICATION FOR DIRECTION] ON IA 3/2012
FOR EXEMPTION FROM FILING O.T. [EXEMPTION FROM FILING O.T.] ON IA
4/2012
FOR [APPLICATION FOR STAY] ON IA 1/1997
2
FOR [APPLICATION FOR IMPLEADMENT AS PARTY APPELLANT] ON IA 2/2007
IA No. 3/2012 - APPLICATION FOR DIRECTION
IA No. 2/2007 - APPLICATION FOR IMPLEADMENT AS PARTY APPELLANT
IA No. 1/1997 - APPLICATION FOR STAY
IA No. 4/2012 - EXEMPTION FROM FILING O.T.)
C.A. No. 3308/1997 (IV-A)
(I.A.
FOR impleading party [IA FOR IMPLEADMENT AS PARTY APPELLANT] ON IA
2/2008
FOR INTERVENTION/IMPLEADMENT [IA FOR IMPLEADMENT AS PARTY
APPELLANT] ON IA 2/2008
FOR [APPLICATION FOR STAY] ON IA 1/1997
FOR [I.A. FOR DIRECTION] ON IA 5/2013
FOR APPLICATION FOR SUBSTITUTION [I/A FOR SUBSTITUTION OF LRS OF
SOLE APPELLANT] ON IA 183764/2018
IA No. 1/1997 - APPLICATION FOR STAY
IA No. 183764/2018 - APPLICATION FOR SUBSTITUTION
IA No. 5/2013 - I.A. FOR DIRECTION
IA No. 2/2008 - INTERVENTION/IMPLEADMENT)
C.A. No. 3307/1997 (IV-A)
(FOR
FOR [IA FOR IMPLEADMENT AS PARTY APPELLANT] ON IA 2/2007
FOR [APPLICATION FOR STAY] ON IA 1/1997
IA No. 1/1997 - APPLICATION FOR STAY
IA No. 2/2007 - IA FOR IMPLEADMENT AS PARTY APPELLANT)
C.A. No. 3351/1997 (IV-A)
FOR [APPLICATION FOR STAY] ON IA 1/1997
FOR ON IA 45672/2009
IA No. 1/1997 - APPLICATION FOR STAY)
CONMT.PET.(C) No. 188-189/2013 In C.A. No. 3309-3310/1997 (IV-A)
CONMT.PET.(C) No. 237/2014 In C.A. No. 3309-3310/1997 (IV-A)
Date : 13-11-2019 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Counsel for the
parties Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Dhruv Mehta, Sr. Adv.
Mr. Senthil Jagadeesan, Adv.
Ms. Sonakshi Malhan, Adv.
Ms. Suriti Chowdhary, Adv.
Ms. Mrinal Kanwar, Adv.
Mr. C. A. Sundaram, Sr. Adv.
(Appearance slip not given on his behalf)
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Mr. Aditya Sodhi, Sr. Adv.
Dr. Ravi Shankar, Adv.
Mr. D. Sanjay, Adv.
Mr. Vikas Mehta, Adv.
Mr. Kushal Sarkar, Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. P. Balaji Varma, Adv.
Mr. Nikhil Swami, Adv.
Mrs. Chanan Parwani Pritha Suri, Adv.
Ms. Divya Swami, Adv.
Ms. Prabhu Swami, Adv.
Mr. Basava Prabhu Patil, Sr. Adv.
Mr. V. N. Raghupathy, Adv.
Mr. Chinmayee Deshpande, Adv.
Mr. Rachitha Hiremath, Adv.
Mr. Manendrapal Gupta, Adv.
Mr. Shailesh Madiyal, Adv.
Mr. Kartik Anand, Adv.
Mr. Sudhanshu Prakash, Adv.
Mr. N. D. B. Raju, Adv.
Ms. Bharathi Raju, Adv.
Mr. Guntur Prabhakar, Adv.
Mr. T. A. Meenakshi Ammal, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. T. L. v. Ramachari, Adv.
Mr. A. K. Rao, Adv.
Mr. A. Anand Padmanabhan, Adv.
Mr. Aravind C., Adv.
Mr. Pramod Dayal, Adv.
Mrs. Kanchan Kaur Dhodi, AOR
Mr. T. Harish Kumar, AOR
Mr. S. N. Bhat, AOR
Mr. Vikas Mehta, AOR
Mrs. Prabha Swami, AOR
Mrs. Lalita Kaushik, AOR
Mr. Abhay Kumar, AOR
Mr. S. S. Shroff, AOR
Mr. S.. Udaya Kumar Sagar, AOR
Mr. R. P. Wadhwani, AOR
Mr. Shivaji M. Jadhav, AOR
Ms. Manju Jetley, AOR
Mr. Guntur Prabhakar, AOR
Ms. Shirin Khajuria, AOR
Mr. Senthil Jagadeesan, AOR
Mr. Shailesh Madiyal, AOR
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UPON hearing the counsel the Court made the following
O R D E R
List on 06.12.2019.
(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER